Section 3(1)(c) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(c) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

(c)the amount of the expenditure-

(i)the amount paid;

(ii)the amount outstanding;