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Union of India - Section

Section 5 in Boat Notes Regulations, 1976

5. In duplicate

Form III(See Reg. 4)Proforma of Boat NoteTranshipment/re-shipment/same bottom cargoAshoka PillarsBoat Note No.........................Importing vessels.......................Time and date of issue................IGM No./Item No. and date...............Place of issue...................Exporting vessels........................Boat No.....................EGM No. and date............................Name of the tindel....................T.P. No. and date................