Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266] [Entire Act] State of Goa - Subsection Section 266(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)where the hereditary shares are not equal, the office shall vest in the heir who is the most benefited;
