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Madhya Pradesh High Court

Prakash Behra vs The State Of Madhya Pradesh on 16 November, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42856 of 2022 (PRAKASH BEHRA AND OTHERS Vs THE STATE OF MADHYA PRADESH) MCRC/42861/2022 Dated : 16-11-2022 Parties through their counsel.

As prayed by learned counsel for the applicant, case is adjourned. List the matter after a week.

(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 11/17/2022 11:45:31 AM