Madhya Pradesh High Court
Prakash Behra vs The State Of Madhya Pradesh on 16 November, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42856 of 2022 (PRAKASH BEHRA AND OTHERS Vs THE STATE OF MADHYA PRADESH) MCRC/42861/2022 Dated : 16-11-2022 Parties through their counsel.
As prayed by learned counsel for the applicant, case is adjourned. List the matter after a week.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 11/17/2022 11:45:31 AM