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Union of India - Section

Section 36 in The Navy (Pay And Allowances) Regulations, 1966

36. [ Rounding off the monthly rate. - The amount of dearness allowance for a month arrived at on actual calculation shall be rounded off to the nearest 10 paise. For this purpose, the portion not below 5½ paise shall be rounded off to 10 paise and that below 5½ paise shall be ignored."] [Substitued or omitted by S.R.O. 9E, dated 19th March, 1974]