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Income Tax Appellate Tribunal - Hyderabad

Acit, Circle-9(1), Hyderabad, ... vs M.R. Constructions, Hyderabad, ... on 8 April, 2021

                                                      ITA No 955 of 2017 MR Constructions Hyderabad


             IN THE INCOME TAX APPELLATE TRIBUNAL
                 Hyderabad ' A ' Bench, Hyderabad
                       (Through Video Conferencing)
        Before Smt. P. Madhavi Devi, Judicial Member
                            AND
        Shri Laxmi Prasad Sahu, Accountant Member

                    ITA No.955/Hyd/2017
                  Assessment Year: 2012-13

         Asstt. CIT               Vs.               M.R. Constructions
         Circle 9(1)                                    Hyderabad
        Hyderabad                                   PAN:AAMFM5609D
      (Appellant)                                (Respondent)

                  Revenue by: Sri Sunil Kumar Pandey, DR
                   Assessee by: Sri S. Rama Rao

    Date of hearing:              06/04/2021
 Date of pronouncement:           08/04/2021

                             ORDER

Per Smt. P. Madhavi Devi, J.M.

This is Revenue's appeal for the A.Y 2012-13 against the order of the CIT (A)-7, Hyderabad, dated 5.10.2016.

2. At the outset, the Ld. Counsel for the assessee submitted that the total tax effect in this appeal is less than the prescribed limit of Rs.50.00lakhs which comes to Rs.35,90,067.00. He submitted that in view of the CBDT Circulars No.03/2018 dated 11.07.2018 and Circular No.17 of 2019 dated 9th August, 2019, the tax limit for filing of appeal by the Revenue before the Tribunal has been fixed at Rs.50.00 lakhs. Since the tax effect in this appeal is less than Rs.50.00 lakh, we are dismissing the same on account of low tax effect with the liberty Page 1 of 2 ITA No 955 of 2017 MR Constructions Hyderabad to the Revenue to seek recall of the order, if the appeal falls within the exceptions mentioned in the Circulars cited above.

3. In the result, the appeal filed by the Revenue is dismissed as withdrawn.

Order pronounced in the Open Court on 8th April, 2021.

           Sd/-                                          Sd/-
       (LAXMI PRASAD SAHU)                         (P. MADHAVI DEVI)
       ACCOUNTANT MEMBER                           JUDICIAL MEMBER

Hyderabad, dated 8th April, 2021.

Vinodan/sps Copy to:

S.No    Addresses
1       ACIT, Circle 9(1), Room No.245, Block D, second floor, IT Towers AC
        Guards, Masab Tank, Hyderabad
2       M/s. M.R. Constructions Plot No.1, Sai Nagar Colony, Snehapuri Cross
        Road, Nagole, Hyderabad
3       CIT (A)-7, Hyderabad
4       Pr. CIT - 7, Hyderabad
5       DR, ITAT Hyderabad Benches
6       Guard File

                          By Order




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