Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 86] [Entire Act] State of Tamilnadu - Subsection Section 86(1) in Tamil Nadu Value Added Tax Act, 2006 (1)The Government may, by notification, alter, add to or cancel any of the Schedules.
