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National Green Tribunal

Kudrat Sandhu vs Government Of Nct Health And Family ... on 30 November, 2017

Author: Swatanter Kumar

Bench: Swatanter Kumar

                 BEFORE THE NATIONAL GREEN TRIBUNAL,
                     PRINCIPAL BENCH, NEW DELHI


                    Original Application No. 199 of 2014
                     (MA No. 722 of 2017 & 747 of 2017)
                                      And
                     Original Application No. 61 of 2017
                        (Earlier O.A. No. 199 of 2014)
                                      And
                    Original Application No. 281 of 2016
                    (MA No. 1007 of 2016 & 395 of 2017)
                                      And
                    Original Application No. 428 of 2017

IN THE MATTER OF:

              Almitra H. Patel & Anr. Vs. Union of India & Ors.
                                    And
              Almitra H. Patel & Anr. Vs. Union of India & Ors.
                                    And
                  Kudrat Sandhu Vs. Govt. of NCT & Ors.
                                    And
              Court on its own Motion Vs. Govt. of NCT Delhi


CORAM :    HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON

HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER Present: Applicant : Mr. Arun Monga, Ms. Divya Sharma, Ms. Upama Bhattacharyjee and Mr. Suryajyoti Singh Paul, Advs.

Mr. Biraja Mahopatra, Adv. and Mr. Dinesh Jindal, LO, Delhi Pollution Control Committee Mr. Tarunvir Singh Khehar and Ms. Guneet Khehar, Mr. Sandeep Mishra Advs. for GNCTD Ms. Puja Kalra, Adv. for SDMC and NDMC Mr. Mukesh Verma, Adv. for UPCB & MPCB Mr. Ravindra Kumar, Adv. for NOIDA Ms. Yogmaya Agnihori and Ms. Prity, Advs. for C.E.C.B. Dr. Abhishek Atrey, Mr. Vikas Malhotra, advs.

Ms. Hemantika Wahi and Ms. Puja Singh, Advs. for State of Gujarat and Gujarat State PCB Mr. Rajiv Bansal, Sr. Adv., Mr. Kush Sharma, Mr. Hitaish Chauhant, Ms. Malvika Advs. for Delhi Development Authority Ms. Kritika Sachdeva, Adv. Mr. Sharwa Dogra, AG, Mr. D. K. Thakur, AAG and Ms. Seema Sharma Dy. AG for the State of Himachal Pradesh Mr. Balendu Shekhar, Adv., Mr. Sriansh Prakash, Mr. R.K. Maurya, Mr. Ravi Gopal Advs. for East Delhi Municipal Corporation Mr. Amit Agrawal, Adv., Ms. Asha Basu, Adv. for West Bengal PCB Mr. Abhimanyu Garg, Ms. Preety Makkar Advs.

Mr. Edward Belho, Mr. K. Luikang Micheal and Ms. Hoineithiam, Advs. for State of Nagaland Mr. Shuvodeep Roy, Adv.

Mr. Balendu Shekhar, Mr. Sriansh Prakash, Mr. Ravi Gopal and Mr. Rajkumar Maurya, Advs.

Mr. P. Venket Reddy and Mr. Prashant Kr. Tyagi, Advs. for State of Telegana Mr. Enatoli Sema, Mr. Amit Kumar Singh and Mr. Amith J., Advs. for NPCB Mr. Pradeep Misra, Mr. Daleep Dhyani, Advs. for UPPCB Mr. Nilesh Y. Ukey, Adv.

Ms. Sakshi Popli and Mr. Tarun, Advs. for NDMC Mr. Vijay Sondhi, Ms. Cauveri Birbal and Mr. Saravjeet Kumar Thakur, Advs. Mr. D. Bharathi Reddy, , adv Adv. for State of Uttarakhand Mr. Jogy Scaria, Ms. Miranda solaman, ms. Beena Victor and Ms. Rughan S Bel Adv. for State of Kerala Pollution Control Board Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs.

Mr. Om Prakash, Adv. for Ministry of Railways Ms. Priyanka Sinha, Adv. for the State of Jharkhand Mr. Guntur Prabhakar and Mr. Guntur Pramod Kumar and Mr. Prashant Mathur, Advs.

Mr. Jayesh Gaurav, Adv for JSPCB Mr. K. V. Jagdishvaran, Ms. G. Indira, Mr. Bhupesh Narula, adv of Andaman and Nicobar Mr. Shubham Bhalla, Ms.Roopam Adv Mr. Rajul Srivastava, Adv. for MPPCB Ms. Priyanka Swami, Adv. for Ghaziabad Nagar Nigam and State of Uttar Pradesh Mr. Utkarsh Sharma, Adv.

Mr. Devraj Ashok, Mr. V. Mowli, Advs. for State of Karnataka Mrs. D. Bharathi Reddy, Ms. Vidyottma, Advs. for State of Uttarakhand. Mrs. Aruna Mathur, Mr. Avneesh Aruptham, Ms. Anuradha Arputham Ms. Anuradha and Ms. Simran Jeet, Advs. for State of Sikkim Mr. Gautam, Singh and Mr. Rudreshwar Singh, Advs. for BSPCB Ms. Deep Shikha Bharati, Adv for MoEF Mr. Jayesh Gaurav, Adv for JSPCB Mr. B.V Niren with Mr. Vinayak Gupta, for MoUD and MORTH Mr. Balendu Shekhar, Mr. Raj Kumar Maurya, Advs. and Mr. Ravi Gopal and Mr. Sriansh advs for East Delhi Municipal Corporation Mr. Amit Tiwari, Adv.

Mr. Rajiv Bansal, Sr. Adv., Mr. Kush Sharma, Ms. Kanika Singhal and Ms. Vasudha Trivedi, Advs. for Delhi Development Authority Mr. R. Rakesh Sharma, adv and Mr. V. Mowli, Mr. Naveen Adv.

Mr. Dileep Poolakkot, Adv.

Mr. Pradeep Misra, Mr. Daleep Dhyani Adv. for UPPCB Mr. Raj Kumar, Adv. with Mr. Bhupender, for CPCB Mr. Pinaki Misra, Sr. Adv. with Mr. Balendu Shekar, Mr. Rajkumar, Mr. Arun Kumar and Mr. Sriansh Advs Mr. Rajesh Kumar Das, Adv. for U.T. Laskhwadeep Administration Mr. Shibashish Misra and Ms. Sylona Mohapatra, Advs. for State of Odisha Mr. Aman Shukla, Adv., Mr. S.S. Rebello and Mr. Debarshi Bhuyan, Advs. for State of Goa Ms. Shashi Juneja, Adv for State of Chattisgarh Ms. Puja Kalra, Adv. for South and North MCD Mr. Naginder Benipal, Adv. for PPCB and PMIDC Mr. G. M. Kawoosa, Adv.

Mr. Amit Tiwari and Ms. Priyanka Swami, advs.

Dr. Abhishek Atrey, Advs and Mr. Vikas Malhotra for MoEF Mr. Bhanwar Pal Singh Jadon, Advs. Mr. Vibhav Misra, Mr. Saumya Mishra, Mr. Yashveer Singh, Adv Mr. Kamal Jeet Singh, AAG for State of Punjab Ms. Deepshikha Bharati, Adv. for MoEf Ms. Shashi Juneja, Adv. for State of Chattisgarh Mr. Sapam Biswajit Meitei, Adv and Mr. Naresh Kumar Gaur, Adv for State of Manipur Mr. Anil Shrivastava, Mr. Rituraj Biswas and Ms. Sujaja Bardhan, Advs. for State of Arunachal Pradesh Mr. Gautam Singh and Mr. Shoeab Alam, Advs. for State of Bihar Ms. Kritika Sachdeva Mr. Mukesh Kumar adv. Mr. Nishe Rajen Shoner, and Ms. Anu K. Joy, Advs. for the State of Kerala Mr. Gopal Singh and Mr. Rituraj Biswas, Advs.for State of Tripura Mr. D.K. Thakur, AAG and Ms. Seema Sharma, DAG for State of Himachal Pradesh Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar, Mr. Sandeep Mishra Adv. for GNCTD and PWD Mr. Anil Grover, AAG, , Mr. Rahul Khurana, Adv. for HSPCB Ms. Shibani Ghosh Choudhary, Adv for State of Maharashtra, Urban Development Dept. Mr. V.K. Shukla, Adv., Ms. Vijay Lakshami, Advs. for State of M.P. Ms. Sylone Mahaptra and Ms. Shibaashish Mishra, Advs.

Mr. Rahul Singhal, , Mr. Anchit Sharma and Mr. Dipanker Wadhwa, Advs.

Mr. Shashank Bajpai and Mr. Shakun S. Shukla, Advs Mr. Shuvodeep Roy, Adv. for State of Assam Mr. Mukesh Verma Adv. for State of UP Ms. Aprajit Mukherjee, Adv. for State of Meghalaya Mr. Raja Chatterjee and Mr. Chanchal Kumar Ganguly, Advs. for State of West Bengal Mr. Nishe Rajen Shonker and Mr. Anu. Advs.

Mr. Biraja Mahapatra, Adv Mr. Dinesh Jindal, LO for DPCC Mr. Rajkumar, Adv with Mr. Bhupender L.A for Central Pollution Control Board Mr. S. Sukumaran, Adv, Mr. Anand Sukumar, Adv and Mr. Bhupesh Kumar Pathak, Adv Mr. Anchit Sharma and Ms Satamita Ghosh and Mr. Dipankar Wadhwa, Advs. for DCB Mr. M. Paikaray, Mr. S. Panda and Mr. A. K. Panda Advs. for R-62 Ms. Somya Rathore, Adv. for NHAI Mr. B.V. Niren with Mr. Vinayak Gupta, Advs. Mr. S. S. Shamshery AAG Rajasthan and Mr. Ankit Raj, Adv.

Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs.

Ms. Aruna Mathur, Mr. Avneesh Arputham, Ms. Anuradha Arputham, Ms. Simran Jeet, for State of Sikkim Mr. Jayesh Gaurav, Adv. for JSPCB Mr. Rajul Shrivastava, Adv. for MPPCB Mr. Enatoli Sema, Adv. and Mr. Amith J. Adv. Mr. Aruna Mathur, Adv. Mr. Avneesh Arputham, Adv. Ms. Simran Jeet, Adv. Ms. Anuradha Arputham, Adv.

Mrs. Anusuya Salwan, Ms. Nikita Salwan, Advs. for DSIIDC Mr. Nishe Rajen Shonker, Ad. Ms. Anu K. Joy, Advs. for the State of Kerala Date and Orders of the Tribunal Remarks Item No. 48-51 List these matters on 06th December, 2017. November 30, 2017 ..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan) 4