Section 3(2)(c) in The Land Acquisition (Mines) Act, 1885

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Land Acquisition (Mines) Act, 1885

(c)when he takes possession of the land under section 177 of that Act, publish such a statement in such manner as the appropriate Government may, from time to time, prescribe.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(c) in The Land Acquisition (Mines) Act, 1885