Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(2)(k) in The Bombay Secondary School Certificate Examination Act, 1948 (k)providing for all matters which by this Act are to be or may be provided for by regulations.