Himachal Pradesh High Court
Kumbhi Ram vs . Sohan Singh on 14 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Kumbhi Ram vs. Sohan Singh Cr.MP(M) No.1431 of 2023 14.06.2023 Present: Mr. Ravinder Singh Jamwal, Advocate, for the applicant.
Let notice be issued to the respondent, returnable within two weeks, on taking steps within a period of two days. List thereafter.
( Sushil Kukreja ) Judge 14th June, 2023 (reena) ::: Downloaded on - 14/06/2023 20:35:59 :::CIS