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State of Uttar Pradesh - Section

Section 9 in The U.P. Economizer Rules, 1959

9. Entries in Certificates.

- In addition to the entries requires to be made under Regulation 503 in a certificate for an economizer, the Inspector shall state in the remarks column his requirements, if any, with regard to hydraulic test, removal of lagging brickwork or other concealing parts for the next inspection to enable the owner to have the same properly prepared at that time. He shall also state in the same place his requirements regarding the repair or renewal of any part that may be considered fit only for the period of the certificate.In the repairs column shall be entered the year of repair and description of repair affected. Only important repairs shall be noted.