Supreme Court - Daily Orders
Dharam Veer Singh vs State Bank Of India . on 8 December, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.2 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2016
CC No.23118/2016
(Arising out of impugned final judgment and order dated 13/07/2016
in WPA No.31482/2016 passed by the High Court Of Judicature at
Allahabad)
DHARAM VEER SINGH Petitioner(s)
VERSUS
STATE BANK OF INDIA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 08/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Aniruddh Joshi, Adv.
Mr. Vivek Gupta,Adv.
Mr. Manoj Naudiyal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.12.08
15:42:12 IST
Reason: