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Supreme Court - Daily Orders

Dharam Veer Singh vs State Bank Of India . on 8 December, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.2                               COURT NO.9               SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO....../2016
                                                         CC No.23118/2016

     (Arising out of impugned final judgment and order dated 13/07/2016
     in WPA No.31482/2016 passed by the High Court Of Judicature at
     Allahabad)

     DHARAM VEER SINGH                                                  Petitioner(s)

                                                     VERSUS

     STATE BANK OF INDIA AND ORS.                                       Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 08/12/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Aniruddh Joshi, Adv.
                                       Mr. Vivek Gupta,Adv.
                                       Mr. Manoj Naudiyal, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of.




                         (Sanjay Kumar-II)                          (Indu Pokhriyal)
                          Court Master                                 Court Master
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.12.08
15:42:12 IST
Reason: