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[Cites 0, Cited by 2] [Section 399] [Entire Act]

Union of India - Subsection

Section 399(2) in The Companies Act, 2013

(2)No process for compelling the production of any document kept by the Registrar shall issue from any court or the Tribunal except with the leave of that court or the Tribunal and any such process, if issued, shall bear thereon a statement that it is issued with the leave of the court or the Tribunal.