Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in Punjab Jail Manual, 1996 7. District Jails. - All jails, other than Central Jails, Special Jails, Open Air Jails and Sub Jails shall be deemed to be District Jails.
