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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)"Public Relation Committee" consisting of the Chairman of the Board, the Managing Director, the directors referred to in clause (c), clause (d), clause (e) (i) and (ii) of section 4, and one of the two directors referred to in clause (e) (v) of that section;