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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(1)(ii) in The Central Motor Vehicles Rules, 1989

(ii)[with deep blue background, the registration mark and the number being in yellow] [Substituted 'with yellow background, the registration mark and the number being in black' by Notification No. G.S.R. 633(E), dated 23.6.2017 (w.e.f. 2.6.1989).], in the case of motor vehicles referred to in sub-rule (7) of rule 76;