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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(3)(c) in The Goa, Daman and Diu Debt Relief Act, 1980

(c)the particulars of all his property, together with specification of the value of such property and the place or places at which any such property is to be found;