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[Cites 0, Cited by 0] [Section 12A(2)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(2)(a) in The Mines And Minerals (Development And Regulation) Act, 1957

(a)for the words, figures and letter, “section 10B or section 11”, the words “this Act” shall be substituted;