Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(j) in The Orissa Advocates' Welfare Fund Act, 1987 (j)"Society" means an association of Advocates registered under the Societies Registration Act, 21 of 1860 other than Bar Association and includes the All Orissa Lawyers' Association;
