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State of Uttar Pradesh - Section

Section 13 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

13. Procedure of direct recruitment.

- When vacancies are likely to occur in posts mentioned in rule 4(a), Sachiv shall, after calling for names of candidates from the local Employment Exchange or, if the Employment Exchange is not able to send up the requisite number of names, after calling for applications in such manner as may be considered suitable, make selection of candidates considered suitable for appointment in Class IV employees already working in the office of the Board in an officiating or temporary capacity on any one of those posts shall also be considered for selection alongwith other candidates. The number of selected candidates may normally be 25 percent more than the number of available vacancies and their names shall be arranged in order of preference in a waiting list