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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 71(1)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)regulate electricity purchase and procurement process of distribution licensees including the price at which electricity shall be procured from the generating companies or licensees or from other sources through agreements for purchase of power for distribution and supply within the State;