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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(2)(e) in Jharkhand Academic Council Act, 2002

(e)Prescribing the other examinations to be conducted by the Council and the duties to be performed by it, other than the duties specified in Section 7;