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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(7) in Bihar Cinemas (Regulation) Rules, 1974

(7)The auditorium shall be provided with exits sufficient in size, number and situation to enable the audience to leave the building at once on the occurrence of any emergency. All gangways, stair-cases and passages leading to the exists shall be kept clear of all obstructions