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State of Tamilnadu - Section

Section 19 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

19. The ISGS shall be required to demonstrate the declared capability of its generating station as and when asked by the Regional Load Despatch Centre of the region in which the ISGS is situated. In the event of the ISGS failing to demonstrate the declared capability, the capacity charges due to the generator shall be reduced as a measure of penalty.