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State of Andhra Pradesh - Section

Section 156 in Andhra Pradesh Rules Under the Registration Act, 1908

156.

A memorandum of a registered document transmitted under Sections 64 to 67 shall be prepared in the language of the sub-district which issues the Memorandum when that language is recognised to the sub-district to which the Memorandum is forwarded. When this is not the case, the Memorandum shall be prepared in English.