Bombay High Court
Alam Akbarali Shaikh @ Alu vs The State Of Maharashtra on 13 October, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
PMB 918.ba.3200-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.3200 OF 2023
ALAM AKBARALI SHAIKH @ ALU ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
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Adv. Shweta Varadkar h/f. Adv. Prashant Thombre for the
Applicant.
Mr. N. B. Patil, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : OCTOBER 13, 2023 P.C. :
1. Learned APP seeks time to take instructions.
2. List the application on 29.11.2023.
(M. S. KARNIK, J.) 1/1 Signed by: Pradnya Bhogale Designation: PA To Honourable Judge Date: 13/10/2023 19:43:57