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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(1)(f) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(f)extend full co-operation to the Authority for any mass awareness programmes that theAuthority may undertake to sensitize Aadhaar number holders about the nature of data beingused in offline verification, the scope of misuse as well as steps to protect against such misuseor fraud.