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[Cites 0, Cited by 1] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(f) in The Disaster Management Act, 2005

(f)provide assistance, as required, by the National Executive Committee, the State Executive Committee and District Authorities, for-
(i)drawing up mitigation, preparedness and response plans, capacity-building, data collection and identification and training of personnel in relation to disaster management;
(ii)assessing the damage from any disaster;
(iii)carrying out rehabilitation and reconstruction;