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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(iia) in The Rajasthan Agricultural Produce Markets Act, 1961

(iia)[ "Board" means the Rajasthan State Agricultural Marketing Board established under section 22-A] [Inserted by section 2 of Rajasthan Act No. 15-A, of 1973 - Published in the Rajasthan Gazette, Part IV-A, Extraordinary, dated 14.7.1973.];