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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)a register of members of the Water Users' Association, containing the names of the members, their holding of lands in the area of operation of the Water Users' Association and their Water Entitlements in the normal Year;