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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(ii) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(ii)he fulfills conditions as are prescribed under rule relating to confirmation subject to the quota prescribed under these rules; and