Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 4 in Goa Prisons Rules, 2006 4. Use of land in vicinity of prisons. - No Government land within 61 metres on the main wall of a prison shall be leased for non-agricultural purposes:Provided that the Collector may lease such land for agricultural purposes for short periods.
