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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1)(h) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(h)such other matters as may be necessary for the exercise of powers and performance of functions to be exercised or performed by the Faculty under this Act.