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[Cites 0, Cited by 0] [Section 306(3)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(3)(c) in Tamil Nadu District Municipalities Act, 1920

(c)[ for the maintenance and protection of the water-supply system,- and the protection of the water-supply from contamination;] [Omitted in respect of Chennai Metropolitan Development Area only by Tamil Nadu Act 28 of 1978.]