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Supreme Court - Daily Orders

Chandrababu Etc vs State Rep. By The Inspector Of Police on 12 December, 2017

Bench: R.K. Agrawal, N.V. Ramana

                                                          1

                                          IN THE SUPREME COURT OF INDIA
                                         CRIMINAL APPELLATE JURISDICTION


                                       REVIEW PETITION(CRL) NOS.589-590/2017
                                                        IN
                                 SLP(CRL) No.1490/2017 & SLP (Crl.) No.3031/2017




                         CHANDRABABU ETC & ANR.                            Petitioner(s)

                                                     VERSUS

                         STATE REP. BY THE INSPECTOR OF POLICE             Respondent(s)



                                                   O R D E R

Delay condoned.

We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order of which review has been sought does not suffer from any apparent error warranting its reconsideration.

The Review Petitions are, accordingly, dismissed.

...................J. [R.K. AGRAWAL] ...................J. [N.V. RAMANA] NEW DELHI;

DECEMBER 12, 2017.

Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2017.12.14
16:51:34 IST
Reason:
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ITEM NO.1001                                         SECTION II-C

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

R.P.(Crl.) Nos.589-590/2017 in SLP(Crl) No.1490/2017 & SLP (Crl.) No.3031/2017 CHANDRABABU ETC & ANR. Petitioner(s) VERSUS STATE REP. BY THE INSPECTOR OF POLICE Respondent(s) (FOR ADMISSION and IA No.121730/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 12-12-2017 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE N.V. RAMANA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are dismissed in terms of the signed order.
Pending application stands disposed of.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER (Signed order is placed on the file)