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[Cites 0, Cited by 0] [Section 100(17)] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(17)(i) in Clausewise List of Rates of Sales Tax in Punjab

(i)The concessional rate of tax shall be available w.e.f. the date of publication of notification No. SO.65/PA.46/48/S.5/Amd/90 dated 20.12.1990 upto the 31st day of March, 1992;