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Supreme Court - Daily Orders

B H Panchaksharaiah vs R Suresh on 29 November, 2019

Bench: N.V. Ramana, K.M. Joseph, V. Ramasubramanian

     ITEM NO.16                               COURT NO.2                SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.35523/2019

     (Arising out of impugned final judgment and order dated 31-05-2019
     in CRLP No. 4681/2012 passed by the High Court of Karnataka at
     Bengaluru)

     B H PANCHAKSHARAIAH & ORS.                                          Petitioner(s)

                                                     VERSUS

     R SURESH                                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.175464/2019-CONDONATION OF DELAY
     IN FILING SLP, IA No.175467/2019-EXEMPTION FROM FILING O.T. and IA
     No.175465/2019-CONDONATION OF DELAY IN REFILING SLP)

     Date : 29-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)
                                       Mr.   Shekhar G. Devasa, Adv.
                                       Mr.   Manish Tiwari, Adv.
                                       Mr.   Luv Kumar, Adv.
                                       For   M/s. Devasa & Co., AOR
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter also stands disposed of.


Signature Not Verified

Digitally signed by
GEETA AHUJA
     (VISHAL ANAND)
Date: 2019.11.29
16:55:15 IST                                                          (RAJ RANI NEGI)
Reason:
     COURT MASTER (SH)                                              ASSISTANT REGISTRAR