Supreme Court - Daily Orders
B H Panchaksharaiah vs R Suresh on 29 November, 2019
Bench: N.V. Ramana, K.M. Joseph, V. Ramasubramanian
ITEM NO.16 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.35523/2019
(Arising out of impugned final judgment and order dated 31-05-2019
in CRLP No. 4681/2012 passed by the High Court of Karnataka at
Bengaluru)
B H PANCHAKSHARAIAH & ORS. Petitioner(s)
VERSUS
R SURESH Respondent(s)
(FOR ADMISSION and I.R. and IA No.175464/2019-CONDONATION OF DELAY
IN FILING SLP, IA No.175467/2019-EXEMPTION FROM FILING O.T. and IA
No.175465/2019-CONDONATION OF DELAY IN REFILING SLP)
Date : 29-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Shekhar G. Devasa, Adv.
Mr. Manish Tiwari, Adv.
Mr. Luv Kumar, Adv.
For M/s. Devasa & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter also stands disposed of.
Signature Not Verified Digitally signed by GEETA AHUJA (VISHAL ANAND) Date: 2019.11.29 16:55:15 IST (RAJ RANI NEGI) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR