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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(28) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(28)"Processing" means any one or more of a series of treatments relating, to crushing, decorticating polishing, curing or any other manual, mechanical, chemical or physical treatment to which raw agricultural produce or its product is subjected to;