Madhya Pradesh High Court
Ajeet Shukla vs The State Of Madhya Pradesh on 3 September, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-502-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 502 of 2024 (AJEET SHUKLA Vs THE STATE OF MADHYA PRADESH ) Dated : 03-09-2024 List the case along with Cr.A. No. 567/2024.
(ACHAL KUMAR PALIWAL) JUDGE L.R. Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 04-09-2024 14:30:01