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State of Chattisgarh - Section

Section 54 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

54. Management to hand over properties records etc. to competent authority on closure, etc. of non-government Institution.

- In the event of the institution being closed down or discontinued or its permission and recognition being withdrawn, the management shall hand over or cause to be handed over to the Competent Authority, the custody of all the properties, records and accounts of the institution in their possession.