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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(1) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(1)Every co-operative shall notify to the Registrar the full address of its registered office, within ninety days of being registered as a co-operative.