Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 55 in The Indian Electricity Rules, 1956

55. Declared frequency of supply to consumer .-Except with the written consent of the consumer or with the previous sanction of the State Government, a supplier shall not permit the frequency of an alternating current supply to vary from the declared frequency by more than 3 per cent.