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[Cites 0, Cited by 0] [Section 60D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60D(6) in Uttar Pradesh State Universities Act, 1973

(6)The salary of a teacher or employees shall be paid by transfer of the amount from the Salary Payment Account to his account, if any, in the same bank, or if he has no account in that bank, then by cheque.