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[Cites 0, Cited by 0] [Section 34(7)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(7)(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(d)In group housing with apartment/joint ownership of land, the owner/ developer shall provide floor space for house owners society Office/assembly at the rate of 1 Sq. metre per household/flat provided that the minimum area shall not be less than 12 Sq. metre.