Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1B in Tamil Nadu Irrigation Cess Act, 1865 1B. Rules to have effect as if enacted in the Act. - All rules made under this Act shall have effect as if enacted in this Act.
