Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Assam - Subsection Section 373(2) in The Assam Excise Rules, 2016 (2)By the District Collector to the Superintendent of Excise.his power to transfer Excise Constable and Chowkiders, Peons within the district and grant leave to Excise Constables, Peons, Chowkiders;