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State of Himachal Pradesh - Section

Section 5 in Himachal Pradesh Food Security Rules, 2019

5. Appointment of Nodal Officers.

- All the Inspectors, Food, Civil Supplies and Consumer Affairs as the case may be, in the Block, the District Controller, Food, Civil Supplies and Consumer Affairs in the District and the Officer- in- charge of the Food Distribution Branch at Head Office of the department not below the rank of Additional/Joint/Deputy Director shall function as Nodal officer for Internal Grievance Redressal Mechanism.