Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005 6. Explanatory Memorandum. - This regulation contains at Annex, an explanatory memorandum, which explains the background and reasons for its issuance.
