Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(b) in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

(b)for the expression "Inspector-General" in both the places where it occurs, the expression "Director-General" shall be substituted;